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State of Madhya Pradesh - Section

Section 5 in Madhya Pradesh Road Safety Fund Rules, 2017

5. Management of Fund.

(a)The Controller of the Road Safety Fund shall be Secretary, Home Department, Government of Madhya Pradesh, and he shall release funds to the executing agency in respect of the tasks and actions related to Road Safety, post approval from the "Madhya Pradesh Road Safety Executive Committee", in respect of following tasks and actions related to Road Safety :-
(1)Expenses towards activities related to Road Safety for the roads within the state.
(2)Implementation of various measures for collection of funds for the Road Safety Fund.
(3)Expenses towards necessary repair and development works for Road Safety.
(4)Hiring of services of appropriate external agency/specialist consultant for works related to Transport Engineering and Road Safety.
(5)Measures for enhancing Transport Education and Public Awareness and establishing and maintaining Transport Education Park, works related to purchase and distribution of material related to Transport Education and of public benefit and works related to publicity and spreading awareness.
(6)Encouraging involvement of government, non-government organisations, government employees, prominent citizens, students in various activities related to Road Safety and involving them in the functions and events organised for creating awareness about Road Safety, and in arrangements for related trainings.
(7)Publicising Traffic Safety Rules among common man through Celebrity Endorsement and other available media.
(8)Transportation to and coordination with the nearest trauma centre for appropriate medical treatment in the event of accidents and emergency situations under Road Safety.
(9)Organising purchase and maintenance of Quick Evacuation Vehicles and related equipment, for quick and emergent action, provided such vehicles/equipment are not already available.
(10)Sanction of appropriate awards as an appreciation to government officials/common man for admirable contribution towards Road Safety.
(11)Money from State Government Budget Head Demand Number 03 - 2055 - 800 -1416 - State Road Safety Fund, shall be drawn and transferred to the Fund. This shall be shown as receipt under the same Demand Number of the Budget.
(12)Money shall be drawn and spent from Demand Number 03 - Major Head 2055 - 800 - 8333 - State Road Safety Scheme and it shall be recouped time to time from the Head 8235 - 200 - (1416), Road Safety Fund by the order issued by Home Department with prior consent of Finance Department.