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Allahabad High Court

Ram Piyare & Ors. vs Civil Judge (S.D)Court No. 15 Sultanpur ... on 25 November, 2020

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- MISC. SINGLE No. - 22525 of 2020
 

 
Petitioner :- Ram Piyare & Ors.
 
Respondent :- Civil Judge (S.D)Court No. 15 Sultanpur & Anr.
 
Counsel for Petitioner :- Indrajeet Shukla,Pradeep Kumar Shukla
 

 
Hon'ble Rajnish Kumar,J.
 

Heard, Shri Indrajeet Shukla, learned counsel for petitioner.

In view of order proposed to be passed issuance of notice to opposite parties is dispensed with.

By means of the present petition, the petitioner has prayed for the following reliefs:-

"i. issue suitable direction commanding the Civil Judge (S.D.), Court No.15, Sultanpur, to decide the Original Suit No.345/2012, titled as Ram Baran Vs Ram Bodh and another, within specific time frame preferably within six months, copy of plaint contained as Annexure no.2, to this petition.
ii. Set aside the impugned order dated 30.5.2016 passed by Additional District Judge Sultanpur in Misc. Civil Appeal no.20/2015 Ram Baran Vs. Ram Bodh and another, contained as Annexure No.1 to this petition.
iii. any other or direction which this Hon'ble Court may deem, fit, just and proper may also kindly be passed in favour of the petitioners."

This court on administrative side has already issued directions to the court below to obtain zero pendency of cases which are more than five years old. In view of directions already issued on administrative side, this court is not inclined to pass any further order on judicial side.

However, it is always open for the petitioner to move appropriate application before the court before which the matter is pending for expeditious hearing. In case any such application is moved within a week from today the same shall be considered and disposed of within two weeks thereafter and an endeavour shall be made to decide the Suit within a time frame.

With the aforesaid, the petition is disposed of.

.

..........................................(Rajnish Kumar,J.) Order Date :- 25.11.2020 Banswar