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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1)(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(d)if, in the opinion of the licensing authority, the financial position of the licensee is such that he is unable to discharge fully and efficiently the duties and obligations imposed on him by his licence; or