Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(liii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(liii)'Warehouse and Industrial Building' shall include a factory, a workshop or a motor garage.