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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(2)(b) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(b)Estimated number of teachers (including head teachers), additional teacher, subject teacher and part time teacher for three years, in accordance to the specified standards separately for class-I to V and class-VI to VIII;