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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(a) in The Orissa Children's and Women's Welfare Service Rules, 1989

(a)The Senior Grade of the Service shall consist of the posts of Child Development Project Officers and such other posts in such time-scales of pay as the Government may, from time to time, determine.