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State of Odisha - Section

Section 3 in The Orissa Children's and Women's Welfare Service Rules, 1989

3. Cadre of the service and scales of pay.

(1)The Service shall comprise of two grades, namely :-
(a)the Orissa Children's and Women's Welfare Service (Junior Grade); and
(b)the Orissa Children's and Women's Welfare Service (Senior Grade).
(2)
(a)The Junior Grade of the Service shall consist of the posts of Supervisors and such other posts in such time-scales of pay as the Government may, from time to time, determine.
(b)The Junior Grade posts in each district shall constitute a cadre.
(3)
(a)The Senior Grade of the Service shall consist of the posts of Child Development Project Officers and such other posts in such time-scales of pay as the Government may, from time to time, determine.
(b)All the Senior Grade posts in the Service shall constitute a single cadre.