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State of Telangana - Section

Section 2 in Professor Jayashankar Telangana State Agricultural University Act, 1963

2. Definitions.

- In this Act, unless the context otherwise requires,-
(a)"Academic Council" means the Academic Council of the University;
(b)"Agriculture" includes the basic and applied sciences dealing with soil and water management, crop production, veterinary science, home science, horticulture, agricultural engineering and technology, marketing, processing, co-operation, farm forestry, land reforms, land management and betterment of the rural people;
(c)"appointed day" means the date appointed under sub-section (3) of section 1 for the coming into force of this Act;
(d)"Authority" means any Authority of the University specified in section 18;
(e)"Board" means the Board of Management of the University;
(f)"Faculty" means a Faculty of the University;
(g)"Government" means the State Government;
(h)"officer" means any officer of the University specified in section 9;
(i)"prescribed" means prescribed by the statutes;
(j)"Registrar" means the Registrar of the University;
(k)"registered graduate" includes a graduate in agriculture registered under conditions prescribed in this behalf;
(l)"statutes" and "regulations" respectively mean the statutes and regulations of the University made under this Act;
(m)"student" includes a person enrolled in the University for taking a course of study for a degree, diploma or other academic distinction duly instituted, or for undergoing any training;
(n)"teacher" [includes a Professor, an Associate Professor, an Assistant Professor] [Substituted by Act No.33 of 1996.], reader, lecturer or other person appointed or recognised by the University for the purpose of imparting instruction or conducting and guiding research or extension programmes, and any person declared by the statutes to be a teacher;
(o)["University" means the [Professor Jayashankar Telangana State Agricultural University] [Substituted by Act No.32 of 1996.] constituted under section 3;]
(p)"University college" means a college established or maintained by the University and providing courses of study qualifying students for admission to the University examinations in accordance with the regulations.
Chapter - II The University