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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(n) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(n)"teacher" [includes a Professor, an Associate Professor, an Assistant Professor] [Substituted by Act No.33 of 1996.], reader, lecturer or other person appointed or recognised by the University for the purpose of imparting instruction or conducting and guiding research or extension programmes, and any person declared by the statutes to be a teacher;