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State of Telangana - Section

Section 35 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

35. Form of Ballot Paper.

(1)Every Ballot paper shall have a counterfoil attached thereto and the said ballot paper and the counterfoil shall be in such form as the State Election Commission may, by order, direct.
(2)In the ballot paper, below the last symbol, None Of The Above (NOTA) provision shall be provided and a symbol may also be assigned to it in the manner prescribed by the State Election Commission for the benefit of those electors who may wish to exercise the option of not voting for any of the contesting candidates in the fray.