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State of Odisha - Section

Section 83 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

83. Use of wheel barrows etc.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)every runway or ramp used for wheel-barrows, hand carts or hand trucks is not less than one metre in width and is constructed of not less than fifty millimeters thick planking and is supported and braced suitably for such use;
(b)every runway or ramp located more than three meters above the floor or ground is provided on the open sides with suitable guard mills of adequate strength.
Chapter-IX Work on or Adjacent to Water