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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)every runway or ramp located more than three meters above the floor or ground is provided on the open sides with suitable guard mills of adequate strength.