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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3)(b) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(b)"Senior Citizen" shall have the same meaning as is assigned to it under section 2(j) of the Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014.