Section 11(3) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
(3)While earmarking funds for the purposes of clause (c) of sub-section (2), preference shall be given to woman with disability or to persons with severe disability and to senior citizens with disability.Explanation. - For the purpose of this sub-section, the expression,-(a)"Persons with severe disability" means any person having one or more disabilities of more than 80% as certified by Competent Medical Authority.(b)"Senior Citizen" shall have the same meaning as is assigned to it under section 2(j) of the Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014.
