Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 84] [Entire Act] State of Assam - Subsection Section 84(1) in Assam Panchayat Act, 1994 (1)The Standing Committees shall perform the functions referred to in sub-section (1), (2), (3) and (4) of Section 83 to the extent the powers are delegated to them by the Zilla Parishad.
