Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(26) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (26)"drain" means any conduit or channel for the carriage of sewage and sewage water, storm water from one building or a portion of the building;
