Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 11. The Secretary shall record the minutes of the proceedings at the time of the meeting and get it signed by all the members present.
