Himachal Pradesh High Court
State Of H.P. vs . Rupender Pal & Others. on 5 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. Vs. Rupender Pal & others.
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Arb. Case No. 54 of 2010 5.5.2022 Present: Mr.Surender Verma, Advocate, vice Mr.Subash Sharma, Advocate, for the petitioner.
Mr.J.S. Bhogal, Senior Advocate alongwith Mr.Suneet Goel, Advocate, for LR No. 1(a).
Mr.R.K. Bawa, Senior Advocate alongwith Mr.Ajay Kumar Sharma, Advocate for LR No. 1(b).
Mr.Gaurav Chaudhary, Advocate, for LR No. 1(c).
Mr.Rohit, Advocate, vice Ms.Shweta Joolka, Advocate for LR No. 1(d).
As prayed, list after four weeks.
(Vivek Singh Thakur), Judge.
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