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Himachal Pradesh High Court

State Of H.P. vs . Rupender Pal & Others. on 5 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

State of H.P. Vs. Rupender Pal & others.

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Arb. Case No. 54 of 2010 5.5.2022 Present: Mr.Surender Verma, Advocate, vice Mr.Subash Sharma, Advocate, for the petitioner.

Mr.J.S. Bhogal, Senior Advocate alongwith Mr.Suneet Goel, Advocate, for LR No. 1(a).

Mr.R.K. Bawa, Senior Advocate alongwith Mr.Ajay Kumar Sharma, Advocate for LR No. 1(b).

Mr.Gaurav Chaudhary, Advocate, for LR No. 1(c).

Mr.Rohit, Advocate, vice Ms.Shweta Joolka, Advocate for LR No. 1(d).

As prayed, list after four weeks.

(Vivek Singh Thakur), Judge.

5th May, 2022 (Keshav) ::: Downloaded on - 05/05/2022 20:10:23 :::CIS .

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