Section 27(2) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980
(2)The pay during probation of person who was already holding a post under the Government shall be regulated by the relevant Fundamental Rules:Provided that if the period of probation is extended on account of failure to give satisfaction, such extension shall not count for increment unless the appointing authority directs otherwise.
