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[Cites 0, Cited by 0] [Section 525(9)] [Section 525] [Entire Act]

State of Odisha - Subsection

Section 525(9)(i) in Orissa Municipal Rules, 1953

(i)bazar area means (a) sites on both sides of a road declared in any scheme or by a rule to be a bazar road, (b) sites reserved for shops in any scheme or by a rule;