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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bombay Presidency - Subsection

Section 47(a) in The Bombay Forest Rules, 1942

(a)the word "tree" includes all ground shoots which grow into trees, such as kuda, kudi, pethari and chera, but does not include bushes; and the word "bush" shall be deemed to include all ground shoots which do not grow into trees such as kervand, ukshi, phangli, dhanti and nirgudi;