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Bombay Presidency - Section

Section 47 in The Bombay Forest Rules, 1942

47. Definitions.

- In rules 48 to 51 -
(a)the word "tree" includes all ground shoots which grow into trees, such as kuda, kudi, pethari and chera, but does not include bushes; and the word "bush" shall be deemed to include all ground shoots which do not grow into trees such as kervand, ukshi, phangli, dhanti and nirgudi;
(b)the word "injaili" refers to trees excluding those of the kinds mentioned against the district or taluka concerned in clause (a) of Schedule C hereto annexed;
(c)the word "cultivator" includes -
(i)all persons who personally cultivate the soil, whether as tenants or in their own right;
(ii)all landlords resident in a village and holding land therein, whether they cultivate the soil personally or through tenants;
but does not include non-resident landlords.