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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(3)The Internship Programme and time distribution shall be as follows:-
(a)the interns shall receive an orientation programme of internship, which shall be organised during the first three days of the beginning of internship programme and a work book shall be given to each intern, in which the intern shall enter date-wise details of activities undertaken by the intern during the internship;
(b)every intern shall provisionally register himself with the concerned State Board or Council and obtain a certificate to this effect before joining the internship program;
(c)the daily working hours of intern shall be not less than eight hours;
(d)normally one-year internship programme shall be divided into clinical training of six months in the Sowa-Rigpa hospital attached to the college and six months in the Rural Hospital or District Hospital or Civil Hospital or any Government Hospital of modern medicine:
Provided that where there is no provision or permission of the State Government for allowing the graduate of Sowa- Rigpa in the hospital or dispensary of Modern Medicine, the one-year internship shall be completed in the hospital of Sowa-Rigpa college.