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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(d) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(d)normally one-year internship programme shall be divided into clinical training of six months in the Sowa-Rigpa hospital attached to the college and six months in the Rural Hospital or District Hospital or Civil Hospital or any Government Hospital of modern medicine: