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Union of India - Section

Section 130 in The Railway Protection Force Rules, 1987

130. Resuming or uniform articled on ceasing to be enrolled member of the Force.

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130.1When an enrolled member of the Force ceases to belong to the Force, his kitshall be examined and serviceable articled brought on the resumed stock andsubsequently re-issued. When any such resumed article is re-issued, its authorizedlife period shall include the period for which article has remained issued earlier:Provided that the kit of a person, who was suffering from contagious diseasesuch as T.B. etc. shall destroyed by burning in the presence of a superior officer afterobtaining the orders of the Divisional Security Commissioner or the Commandingofficer in each case:Provided further that items of uniform shall not withdrawn in the case of deathof enrolled member while in service.