Section 130(130) in The Railway Protection Force Rules, 1987
130.1When an enrolled member of the Force ceases to belong to the Force, his kitshall be examined and serviceable articled brought on the resumed stock andsubsequently re-issued. When any such resumed article is re-issued, its authorizedlife period shall include the period for which article has remained issued earlier:Provided that the kit of a person, who was suffering from contagious diseasesuch as T.B. etc. shall destroyed by burning in the presence of a superior officer afterobtaining the orders of the Divisional Security Commissioner or the Commandingofficer in each case:Provided further that items of uniform shall not withdrawn in the case of deathof enrolled member while in service.