Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of Rajasthan - Subsection Section 28A(c) in Rajasthan Registration Rules, 1955 Volume II (c)The District Registrar shall have all the powers of a Dy. Inspector General. Registration and a Sub-Registrar within the district concerned].
