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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)Any reference in this rule to the left forefinger of an elector shall, in case where the elector has his left forefinger missing, be construed as a reference to any other finger of his left hand and shall, in case where all the fingers of his left hand are missing, be construed as a reference to the forefinger or any other finger of his right hand and shall, in case where all his fingers of both hands are missing, be construed as a reference in such extremity of his left or right arm as he possesses.