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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(6)(a) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(a)if promotion is from more than one category of posts in the same Pay Band and/or Grade Pay, eligible persons up to two in number from each category of posts in the same Pay Band and/or Grade Pay shall be considered for promotion;