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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(6) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(6)
(i)The zone of consideration of persons eligible for promotion shall be as under
Number of vacancies Number of eligible persons to be considered
(a) for one vacancy five eligible persons
(b) for two vacancy eight eligible persons
(c) for three vacancy ten eligible persons
(d) for four or more vacancies three times the number of vacancies
(ii)where the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.
(iii)where adequate number of the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, arc not available within the zone of consideration specified above, the zone of consideration may be extended to seven times the number of vacancies and the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be (and not any other), coming within the extended zone of consideration shall also be considered against the vacancies reserved for them.
(iv)For any post in the Service, -
(a)if promotion is from more than one category of posts in the same Pay Band and/or Grade Pay, eligible persons up to two in number from each category of posts in the same Pay Band and/or Grade Pay shall be considered for promotion;
(b)if promotion is from more than one category of posts carrying different Pay Band and/or Grade Pay, eligible persons in the higher Pay Band and/or Grade Pay shall be considered for promotion first and if no suitable person is available for promotion on the basis of merit or seniority cum merit, as the case may be, in the higher Pay Band and/or Grade Pay than only the eligible persons of other categories of posts in lower Pay Band and/ or Grade Pay shall be considered for promotion and so on and so forth. The zone of consideration for eligibility in this case shall be limited to five senior most eligible persons in all.