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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(3)All stake holders will comply with the SLDC directions and will provide the required assistance in time on regular basis. SLDC is authorized to impose penalty not exceeding Rupees five lacs on the users, in case of non-compliance of the directions. SLDC will direct RVPN/ distribution licensee to disconnect or to effect curtailment of supply to the user in such a situation.