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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1) in Rajasthan Biological Diversity Rules, 2010

(1)The Biodiversity Management Committee shall prepare the annual report for each year giving detailed accounts of its activities. The annual report shall invariably contain,
(a)the name of the Committee
(b)the period to which the report relates
(c)the incumbency of office of the period
(d)detailed statement of programmes of action for the year
(e)detailed report on the activities performed during the year, a brief account of financial position of the Committee.