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State of Rajasthan - Section

Section 25 in Rajasthan Biological Diversity Rules, 2010

25. Annual report and annual statement of accounts of Biodiversity Management Committee.

(1)The Biodiversity Management Committee shall prepare the annual report for each year giving detailed accounts of its activities. The annual report shall invariably contain,
(a)the name of the Committee
(b)the period to which the report relates
(c)the incumbency of office of the period
(d)detailed statement of programmes of action for the year
(e)detailed report on the activities performed during the year, a brief account of financial position of the Committee.
(2)The Biodiversity Management Committee shall submit the annual report together with the audited statement of accounts to the State Biodiversity Board and the local body by 30th June each year to the District Magistrate having jurisdiction over the area of the local body.
(3)The accounts of the local Biodiversity fund shall be audited by the Examiner of Local Fund Audits. The Principal Accountant General (Civil Audit), Rajasthan has the right to audit this fund at his discretion.
(4)The accounts of the local Biodiversity funds shall be maintained in such manner as may be specified by the Board.