Section 9(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)Every claim shall be-

(a)in Form 3 and

(b)signed by the person desiring his name to be included in the electoral roll.