Section 9 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
9. Form for claims and objections.
(1)Every claim shall be-(a)in Form 3 and(b)signed by the person desiring his name to be included in the electoral roll.(2)Every objection to the inclusion of a name in the electoral roll shall be-(a)in Form 4 and(b)preferred by a person whose name is already entered in the roll.(3)Every objection to a particular or particulars in an entry shall be-(a)in Form 5 and(b)preferred only by the person to whom that entry relates.
