9. Criminal Investigation Department, Police Training College and Inspector-General's staff. [§ 12, Act V, 1861].
(a)The Criminal Investigation Department is administered by a Deputy Inspector-General, whose special duties are described in Chapter IX of the Regulations.(b)The control of the Police Training College vests in the Principal, who is of the rank of Superintendent. The Police Training College Manual defines the special duties of the post.(c)The Inspector-General has as staff two Superintendents who hold the title of Assistant Inspector-General.
