Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bengal Presidency - Subsection

Section 9(a) in Police Regulations, Bengal , 1943

(a)The Criminal Investigation Department is administered by a Deputy Inspector-General, whose special duties are described in Chapter IX of the Regulations.