Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995 (2)Recruitment to the posts in the cadre of Audit Superintendent shall be made by promotion from amongst the Auditors.
