Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in The Assam Drugs Control Organisation Service Rules, 1994

(1)Board for considering promotion to the posts of Drugs Controller:
(i) Chief Secretary Chairman.
(ii) Commissioner/Secretary, Health and F.W. Department Member-Secretary.
(iii) Secretary, Personnel Department or its nominee not below therank of Deputy Secretary Member.
(iv) Director of Health Services Member.