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[Section 13]
[Entire Act]
State of Assam - Subsection
Section 13(1) in The Assam Drugs Control Organisation Service Rules, 1994
| (i) | Chief Secretary | Chairman. |
| (ii) | Commissioner/Secretary, Health and F.W. Department | Member-Secretary. |
| (iii) | Secretary, Personnel Department or its nominee not below therank of Deputy Secretary | Member. |
| (iv) | Director of Health Services | Member. |