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State of Assam - Section

Section 13 in The Assam Drugs Control Organisation Service Rules, 1994

13. Selection Board.

- The Board, as referred to in Rule 12 shall consist of the following:
(1)Board for considering promotion to the posts of Drugs Controller:
(i) Chief Secretary Chairman.
(ii) Commissioner/Secretary, Health and F.W. Department Member-Secretary.
(iii) Secretary, Personnel Department or its nominee not below therank of Deputy Secretary Member.
(iv) Director of Health Services Member.
(2)Board for considering promotion to the posts of Assistant Drugs Controller and Senior Inspector of Drugs:
(i) Commissioner and Secretary/Secretary Health and F.W. Chairman.
(ii) Joint Secretary/Deputy Secretary, Health and F.W. Member-Secretary.
(iii) Secretary, Personnel Department or his nominee not below therank of Deputy Secretary, Personnel Department Member.
(iv) Director of Health Services. Member.