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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(f) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(f)any other activity as may be necessary to carry out the affairs of the Authority in accordance with the provisions of this Act and the rules made thereunder.