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State of West Bengal - Section

Section 13 in West Bengal Shops and Establishments Rules, 1964

13. Register of hours of work and rest intervals.

(1)A shop-keeper or an employer shall maintain a register either in Form I or in Form 1(1) as the shop-keeper or employer may choose showing the daily hours of actual work and hours of rest against the name of each employee and also the hours of opening and closing of such shop or establishment, as the case may be.
(2)The entries in such register shall be made in course of the day to which it relates.