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Union of India - Section

Section 66 in The Bangalore Metro Railway (General) Rules, 2011

66. Track work and track side work which extends into traffic hours.

(1)All work which are planned to extend beyond non traffic hours into the hours when train services normally operate shall be notified at least one month before.
(2)All such works shall take place within an Engineer's Possession.
(3)Works which are planned to be carried out within non traffic hours without an Engineer's Possession, but which are delayed by unforeseen circumstances, shall be protected by an Engineer's Possession.
(4)No train services on adjacent sections of the line shall be operated until appropriate protection of an Engineer's Possession has been put in place.