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[Cites 0, Cited by 0] [Section 86(2B)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(2B)(b) in Finance Act, 1999

(b)in sub-section (4), for the word and figures "section 256", the words, figures and letter "section 256 or section 260A" shall be substituted.