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Union of India - Section

Section 15 in The Merchant Shipping (Crew Accommodation) Rules, 1960

15. Marking.

(1)Every sleeping room forming part of the crew accommodation of a ship to which these rules apply, shall be marked inside the room with the marking specified in Part I of the Forth Schedule.
(2)Every space other than a sleeping room an open deck forming part of the crew accommodation of such a ship shall be marked either inside the space or on or over the door to such space with whichever of the markings specified in Part II of the Forth Schedule is appropriate in the circumstances.
(3)All marking required by the foregoing provisions of this rule shall be in clear characters and in a really visible position on the ship's structure. The markings shall be cut into the structure or otherwise marked in an equally permanent manner.
(4)No space forming part of the crew accommodation of a ship to which these rules apply, shall be marked whether inside or outside with any marking which may be taken to indicate that the space is appropriated for use by persons differing in number of description from the persons for whose use the space has been certified by a surveyor.
(5)If a place is used by seamen, the marking should be Certified to accommodate .............. Seamen.