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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(2)Every space other than a sleeping room an open deck forming part of the crew accommodation of such a ship shall be marked either inside the space or on or over the door to such space with whichever of the markings specified in Part II of the Forth Schedule is appropriate in the circumstances.