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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(5)(a) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985

(a)Attached bath rooms with long baths, shower, running hot and cold water and adequate supply of soap, toilet paper and towels.