[Cites 0, Cited by 0]
[Section 14]
[Entire Act]
State of Goa - Subsection
Section 14(5) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985
| Air-conditioned-single | ... | ... | 140 sq. ft. |
| Non-Air-conditioned-single | ... | ... | 160 sq. ft. |
| Air-conditioned-double | ... | ... | 180 sq. ft. |
| Non-Air-conditioned-double | ... | ... | 220 sq. ft. |
| Bath rooms (if fitted with showers) | ... | ... | 40 sq. ft. |
| (45-50 sq. ft. if fitted with bath tub) |
| Single | ... | ... | ... | ... | 110 sq. ft. |
| Double | ... | ... | ... | ... | 168 sq. ft. |
| Bath rooms | ... | ... | ... | ... | 40 sq. ft. |