Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(iv) in The University of (Amending and Validating) Act, 1964 (iv)"Re-constituted authorities" means the State and Syndicate of the University of Rajasthan, as first re-constituted after the commencement of the amending Act;
