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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Bhagar Grading and Marking Rules, 2018

(b)"authorised packer" means a person or a body of persons who has been granted certificate of authorisation to grade and mark Bhagar in accordance with the grade standards and procedure specified under these rules;